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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Gian Singh vs . Sub-Divisional Collector Haroli on 12 October, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Gian Singh vs. Sub-Divisional Collector Haroli CMPMO No. 393 of 2022 .

12.10.2022 Present: Mr. Risab Chandel, Advocate, vice counsel for the petitioner.

Mr. Arvind Sharma, Additional Advocate General, Mr. Kamal Kishore and Ms. Divya Sood, Deputy Advocates General for the respondent-State.

Ms. Divya Sood, learned Deputy Advocate General prays for and is granted three weeks' further time to file reply. List thereafter.

(Chander Bhusan Barowalia) Judge 12th October, 2022 (himani) ::: Downloaded on - 12/10/2022 20:03:18 :::CIS