Himachal Pradesh High Court
Gian Singh vs . Sub-Divisional Collector Haroli on 12 October, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Gian Singh vs. Sub-Divisional Collector Haroli CMPMO No. 393 of 2022 .
12.10.2022 Present: Mr. Risab Chandel, Advocate, vice counsel for the petitioner.
Mr. Arvind Sharma, Additional Advocate General, Mr. Kamal Kishore and Ms. Divya Sood, Deputy Advocates General for the respondent-State.
Ms. Divya Sood, learned Deputy Advocate General prays for and is granted three weeks' further time to file reply. List thereafter.
(Chander Bhusan Barowalia) Judge 12th October, 2022 (himani) ::: Downloaded on - 12/10/2022 20:03:18 :::CIS