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State of Rajasthan - Section

Section 3 in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

3. Interpretations.

(1)All expressions used in this Statement of conditions, except those defined hereinafter, shall, unless the contrary appears from the context, bear the meanings assigned to them in the Rajasthan Colonisation (General Colony) Conditions. 1955.
(2)"The land" and "the said land" shall, so far as a separate grant is concerned, be deemed to apply to and designate the lands included in this grant.
(3)"Literate" shall mean a Graduate in Agricultural Science.