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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

6. The committee after completing the selection and admissions, shall close the admissions and furnish the list of admitted candidates under both the categories, namely free seats and management seats to the director of Medical Education or as the case may be to the Andhra Pradesh Nurses, Midwifery, Auxilary Nurse, Midwife and Health Visitor Council. Issue of hall tickets to the students permitting them to appear for the relevant examination shall be limited to the number of students admitted, as according to the list furnished by the Selection Committee.