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Himachal Pradesh High Court

Ranvir Singh vs . State Of H.P. on 25 March, 2022

Bench: Sabina, Satyen Vaidya

Ranvir Singh vs. State of H.P. .

Cr. Appeal No. 253 of 2018 25.03.2022 Present: None for the appellant.

Mr. Vikrant Chandel, Deputy Advocate General for the respondent.

In the interest of justice, list afte two weeks.

                        r            to                      ( Sabina )

                                                               Judge



             March 25, 2022                           ( Satyen Vaidya )


               (naveen)                                     Judge







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