Himachal Pradesh High Court
Ranvir Singh vs . State Of H.P. on 25 March, 2022
Bench: Sabina, Satyen Vaidya
Ranvir Singh vs. State of H.P. .
Cr. Appeal No. 253 of 2018 25.03.2022 Present: None for the appellant.
Mr. Vikrant Chandel, Deputy Advocate General for the respondent.
In the interest of justice, list afte two weeks.
r to ( Sabina )
Judge
March 25, 2022 ( Satyen Vaidya )
(naveen) Judge
::: Downloaded on - 25/03/2022 20:11:58 :::CIS