Section 9(3)(e) in The Salary, Allowances and Pension of Members of Parliament Act, 1954
(e)the form in which certificates, if any, shall be furnished by a member for the purpose of claiming any allowance under this Act;(ee)[ the form in which certificates, if any, shall be furnished by any person for the purpose of claiming any pension under this Act;] [Inserted by Act 105 of 1976, s.8 (w.e.f. 9-9-1976) ]