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[Cites 1, Cited by 3]

Supreme Court of India

U.P.State Roadways Transport Corp vs National Ins.Co.Ltd.& Ors on 5 September, 2011

Bench: Deepak Verma, Dalveer Bhandari

                                    IN THE SUPREME COURT OF INDIA

                         CIVIL APPELLATE JURISDICTION

                        CIVIL APPEAL NO. 7720   OF 2011
              (@ SPECIAL LEAVE PETITION(C)NO.21241 OF 2011)



U.P.STATE ROADWAYS TRANSPORT CORP.                Petitioner(s)

                 VERSUS

NATIONAL INS.CO.LTD.& ORS.                        Respondent(s)



                                   O R D E R

Leave granted.

This case is disposed of in the light of the judgment of this Court in C.A.No.5901/2011 etc. titled Uttar Pradesh State Road Transport Corporation Vs. Kulsum & Ors., delivered on July 25, 2011.

This appeal is, accordingly, disposed of.

...................J. (DALVEER BHANDARI) ...................J. (DEEPAK VERMA) NEW DELHI;

5TH SEPTEMBER, 2011