Supreme Court of India
U.P.State Roadways Transport Corp vs National Ins.Co.Ltd.& Ors on 5 September, 2011
Bench: Deepak Verma, Dalveer Bhandari
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 7720 OF 2011
(@ SPECIAL LEAVE PETITION(C)NO.21241 OF 2011)
U.P.STATE ROADWAYS TRANSPORT CORP. Petitioner(s)
VERSUS
NATIONAL INS.CO.LTD.& ORS. Respondent(s)
O R D E R
Leave granted.
This case is disposed of in the light of the judgment of this Court in C.A.No.5901/2011 etc. titled Uttar Pradesh State Road Transport Corporation Vs. Kulsum & Ors., delivered on July 25, 2011.
This appeal is, accordingly, disposed of.
...................J. (DALVEER BHANDARI) ...................J. (DEEPAK VERMA) NEW DELHI;
5TH SEPTEMBER, 2011