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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(8) in Assam Employees PRANAM Act, 2017

(8)The headquarters of fee Commission shall be at such place in the State as the State Government may, by notification in the Official Gazette, specify:Provided that the Commission may establish such number of office or offices in such other place / places in the state, with the previous approval of the State Government.