Madhya Pradesh High Court
Annu Bai vs The State Of Madhya Pradesh on 17 February, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 3386 of 2024 (ANNU BAI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-02-2024 Parties through their counsel.
Due to paucity of time, the matter could not be taken up. Accordingly, list on 20.2.2024.
(G.S. AHLUWALIA) JUDGE HS Signature Not Verified Signed by: HEMANT SARAF Signing time: 17-02-2024 17:55:09