Gauhati High Court
High Court Bar Association vs The Gauhati High Court on 26 November, 2020
Author: M. R. Pathak
Bench: Manash Ranjan Pathak, Soumitra Saikia
Page No.# 1/6
GAHC010167942020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4908/2020
HIGH COURT BAR ASSOCIATION,
KOHIMA, H.Q. KOHIMA, NAGALAND. REGD. NO.HOME/SRC-6419, REP. BY
ITS PRESIDENT, SHRI ASHIPRI ZHO, R/O. KOHIMA, NAGALAND.
VERSUS
THE GAUHATI HIGH COURT, GUWAHATI AND 7 ORS.
REP. BY THE REGISTRAR, GAUHATI HIGH COURT, KOHIMA BENCH,
KOHIMA, NAGALAND.
2:THE REGISTRAR GENERAL
GAUHATI HIGH COURT
GUWAHATI.
3:THE REGISTRAR (VIGILANCE) CUM IN CHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT
GUWAHATI.
4:AISHWARYA NIGAM
R/O. SM-45
BLOCK-5
SAHYADRI ENCLAVE
BHADBHADA ROAD
DEPOT
BHOPAL-462003
MADHYA PRADESH.
5:SMTI. NIKILI ROCHILL
C/O. ER. VITOSHE K ROCHILL
ADDL. CHIEF ENGINEER (CIVIL)
DEPTT. OF POWER (T AND G)
BELOW AG KOHIMA-797001
NAGALAND.
Page No.# 2/6
6:ROBERT LHUNGDIM
R/O. KUKI CHRISTIAN CHURCH COMPOUND
DEWLAHLAND
IMPHAL
MANIPUR-795001.
7:THE STATE OF NAGALAND
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA.
8:THE PRINCIPAL SECRETARY
TO THE GOVT. OF NAGALAND
DEPTT. OF JUSTICE AND LAW
NAGALAND
KOHIMA
Advocate for the Petitioner : MR. C T. JAMIR
Advocate for the Respondent : SC, GHC
Linked Case : WP(C)/4910/2020
QHETO A. CHOPHY
Address:S/O. SHRI AHOZHE CHOPHY
R/O. CHEKIYIE VILLAGE
P.O. AND P.S. DIMAPUR
DIST. DIMAPUR
NAGALAND.
VERSUS
THE GAUHATI HIGH COURT AND 6 ORS.
Address:GUWAHATI
REP. BY THE REGISTRAR GENERAL
GAUHATI HIGH COURT
GUWAHATI
ASSAM.
2:THE REGISTRAR GENERAL
Address:GAUHATI HIGH COURT
GUWAHATI
ASSAM.
Page No.# 3/6
3:THE REGISTRAR (VIGILANCE) CUM INCHARGE
Address:RECRUITMENT CELL
GAUHATI HIGH COURT
GUWAHATI
ASSAM.
4:AISHWARYA NIGAM
Address:R/O. SM-45
BLOCK-5
SAHYADRI ENCLAVE
BHADBHADA ROAD
DEPOT
BHOPAL-462003M MADHYA PRADESH.
5:ROBERT LHUNGDIM
Address:R/O. KUKI CHRISTIAN CHURCH COMPOUND
DEWLAND
IMPHAL
MANIPUR-795001.
6:THE STATE OF NAGALAND
Address:REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA.
7:THE PRINCIPAL SECRETARY
Address:TO THE GOVT. OF NAGALAND
DEPTT. OF JUSTICE AND LAW
NAGALAND
KOHIMA.
------------
Advocate for : MR. L WAPANG
Advocate for : SC
GHC appearing for THE GAUHATI HIGH COURT AND 6 ORS.: Advocate ,
,
,
,
,
, appearing for 2,
3,
4,
5,
Page No.# 4/6
6,
7, respectively.
Linked Case : WP(C)/4909/2020
SMT. T. TILILA SANGTAM
Address:D/O. Y.T. SANGTAM
R/O. CHUNGLIYIMTI VILLAGE
P.O. AND P.S. CHARE
DIST. TUENSANG
NAGALAND.
VERSUS
THE GAUHATI HIGH COURT AND 6 ORS.
Address:GUWAHATI
REP. BY THE REGISTRAR
GAUHATI HIGH COURT
KOHIMA BENCH
KOHIMA
NAGALAND.
2:THE REGISTRAR GENERAL
Address:GAUHATI HIGH COURT
GUWAHATI.
3:THE REGISTRAR (VIGILANCE) CUM INCHARGE
Address:RECRUITMENT CELL
GAUHATI HIGH COURT
GUWAHATI.
4:AISHWARYA NIGAM
Address:R/O. SM-45
BLOCK-5
SAHYADRI ENCLAVE
BHADBHADA ROAD
DEPOT
BHOPAL-462003
MADHYA PRADESH.
5:ROBERT LHUNGDIM
Address:R/O. KUKI CHRISTIAN CHURCH COMPOUND
DEWLAND
IMPHAL
Page No.# 5/6
MANIPUR-795001.
6:THE STATE OF NAGALAND
Address:REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA.
7:THE PRINCIPAL SECRETARY
Address:TO THE GOVT. OF NAGALAND
DEPTT. OF JUSTICE AND LAW
NAGALAND
KOHIMA.
------------
Advocate for : MR. C T. JAMIR
Advocate for : SC
GHC appearing for THE GAUHATI HIGH COURT AND 6 ORS.: Advocate ,
, appearing for 2,
3,
4,
5,
6,
7, respectively.
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
HON'BLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
26-11-2020 (M. R. Pathak, J) All these matters pertains to Nagaland Judicial Service Grade-III.
All these three matters have been called from the Kohima Bench and to list these matters before the Principal Seat of the Gauhati High Court at Guwahati.
The respondent G.H.C. shall file its affidavit in these matters on or before 18.12.2020 without fail.
Page No.# 6/6 List on 21.12.2020.
Learned State counsel Ms. M. Kechii representing the State of Nagaland shall inform the learned counsels for the petitioners, who are from the Kohima Bench about the next date of these matters.
JUDGE JUDGE Comparing Assistant