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[Cites 0, Cited by 0] [Section 106] [Entire Act]

Bombay Presidency - Subsection

Section 106(3) in The Bombay Provincial Municipal Corporations Act, 1949

(3)As soon as may be after he commencement of each official year the Municipal Chief Auditor shall deliver to the Standing Committee a report upon the whole of the municipal accounts for the previous official year.