Calcutta High Court
The Calcutta Stock Exchange Assoc. Ltd vs Turner Morrison Limited on 20 April, 2011
Author: Maharaj Sinha
Bench: Maharaj Sinha
CS No. 230 of 2003
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
THE CALCUTTA STOCK EXCHANGE ASSOC. LTD.
Versus
TURNER MORRISON LIMITED
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 20th April, 2011.
Appearance:
Mr. Aniruddha Mitra, Adv.
The Court :- On 19 April 2011 I passed an order dismissing the suit as none appeared on behalf of the plaintiff. I recall the order of dismissal dated 19 April 2011 as the plaintiff has sufficiently explained for its non-appearance.
The order of dismissal dated 19 April 2011 is recalled and the suit, C.S. No. 230 of 2003 is restored and the same will appear under the heading "Old Suits" on 26 April 2011.
(MAHARAJ SINHA, J.) snn.
A.R.(CR).