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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Manipur - Subsection

Section 63(1) in The Manipur Panchayati Raj Act, 1994

(1)The Government may assign to Zilla Parishad, functions in relation to any matters to which the executive authority of the Government extends or in respect of functions which have been assigned to the State Government by the Central Government.