Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(3) in Rajasthan Civil Services (Medical Attendance) Rules, 2008 (3)Nothing contained in these rules shall apply to the Government servants appointed to the civil services of the state on or after the 1st day of January 2004.
