Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Karnataka - Subsection Section 16(4) in The Karnataka Sugarcane (Regulation of Purchase and supply) Act, 2013 (4)the correct weighment of sugarcane, the provision of facilities for weighment and for checking weighments and timings of weighments; and
