Madhya Pradesh High Court
Virendra Gour vs The State Of Madhya Pradesh on 4 May, 2022
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3763 of 2022 (VIRENDRA GOUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 04-05-2022 Shri Narayan Prasad Dubey, learned counsel for the appellant.
Shri Vijay Soni, learned Government Advocate for the State submits that the drafts of F.S.L report were sent on 1.4.2022 & 5.4.2022.
Let F.S.L/D.N.A reports be now positively called for on or before the next date of hearing.
List on 10.5.2022.
(VIVEK AGARWAL)
JUDGE
amit
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Date: 2022.05.04
18:49:10 IST