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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Chattisgarh - Subsection

Section 95(1) in The Chhattisgarh Motor Vehicles Rules, 1994

(1)A bound complaint book in Form C.G.M.V.R.-60 (COMP) duly ruled, paged, signed and stamped with the seal of the permit holder and countersigned by the Secretary State/Regional Transport Authority concerned shall be maintained by such permit holder in every public service vehicle and at such bus stands as may be directed by the State/Regional Transport Authority, to enable passengers to record any legitimate complaint.