Supreme Court - Daily Orders
P. Surendran vs State By Inspector Of Police on 1 March, 2019
Bench: N.V. Ramana, Mohan M. Shantanagoudar
ITEM NO.33 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1832/2019
(Arising out of impugned final judgment and order dated 02-01-2019
in CRLC No. 5697/2018 passed by the Principal Sessions Judge of
Kancheepuram District at Chengalpattu, Tamil Nadu)
P. SURENDRAN Petitioner(s)
VERSUS
STATE BY INSPECTOR OF POLICE Respondent(s)
(FOR ADMISSION and I.R. and IA No.32131/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.32129/2019-EXEMPTION FROM
FILING O.T. and IA No.32127/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 01-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s)
Mr. Vikas Singh Jangra, AOR
Mr. Amit Kumar Pathak, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petition on 8th March, 2019.
(VISHAL ANAND) (RAJ RANI NEGI)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2019.03.08
13:42:07 IST
Reason: