Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Tamilnadu - Subsection Section 14A(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (1)An applicant for the licence or the licensee may apply to the licensing authority' for exemption of any of the provisions of the Act or any provisions of these rules.
