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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(1)(i) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(i)Every officer incurring or authorizing expenditure on behalf of the Panchayat Samiti or the Zila Parishad should be guided by cannons of financial propriety. He is responsible for enforcing financial order of strict economy at every step.