Allahabad High Court
Ram Phal And Others vs Bhagwati Prasad And Others on 26 July, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL DEFECTIVE No. - 114 of 2005 Petitioner :- Ram Phal And Others Respondent :- Bhagwati Prasad And Others Petitioner Counsel :- K.K. Tripathi Hon'ble Rakesh Tiwari.J.
The case is adjourned today on the illness slip of Sri K.K. Tripathi, learned counsel for the appellant. List after three weeks.
Order Date :- 26.7.2010 RCT/-