Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 591] [Entire Act] State of Haryana - Subsection Section 591(5) in Punjab Jail Manual (5)The prisoners shall then be marched on to the bathing platform in double file the pairs dividing so as to form single file on each side of the reservoir.
