Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act] State of Arunachal Pradesh - Subsection Section 122(1)(xii) in The Arunachal Pradesh Goods and Services Tax Act, 2017 (xii)furnishes any false information with regard to registration particulars, either at the time of applying for registration, or subsequently;