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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Assam - Subsection

Section 59(1)(i) in Goalpara Tenancy Act, 1929

(i)for excess of land under Clause (a) of Section 58, where such land is continuous to any other land held by the tenant under the same landlords;