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State of Tamilnadu - Section

Section 9 in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions To Such Committees) Rules, 1999

9. Works Committee.

- The works committee shall assist the village panchayat to execute centrally and State sponsored schemes where the guidelines prescribed for the execution of works through public and monitor other works executed in the panchayat village including works related to Government departments and organisations to ensure quality and timely execution. The Committee shall also assist the village panchayat in the preparation of village development plan based on the requirements and local resources.