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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Karnataka - Subsection

Section 44(3)(iii) in University of Horticultural Sciences Act, 2009

(iii)that the strength and qualifications of the teaching staff and the conditions governing their tenure of office are such as to make due provision for the courses of instruction, teaching or training to be undertaken by the college;