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State of Madhya Pradesh - Section

Section 9 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

9. Payment into Treasury.

- Every sum certified to be given by any person under these rules shall be paid by such person into the Treasury or the Bank in which the funds of the Market Committee are lodged, within fifteen days after the intimation to him of the decision of the Market Committee, unless within the time specified such person has appealed to the State Government or the Director against the decision and obtaining stay order.