Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(3) in Indian Institute of Teacher Education, Gujarat Act, 2010

(3)For the selection for appointment to the posts of the Registrar and Professors, there shall be a search committee consisting of
(a)the Vice-Chancellor, ex-officio Chairman; and
(b)two members nominated by the Academic Council.