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Union of India - Section

Section 345 in The Companies Act, 1956

345. Succession to managing agency by inheritance or devise under agreement before commencement of Act, to be subject to Central Government's approval .-

[ Omitted by the Companies (Amendment) Act, 2000 (53 of 2000), section 159 (w.e.f. 13-12-2000)].Changes in constitution of firms and corporations