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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2)(e) in The Orissa Marine Fishing Regulation Act, 1982

(e)the form of the application for registration of a vessel under Section 9, the particulars which such application shall contain, and the fees which shall accompany the application, the form of the certificate of registration and the form of the register referred to in Subsection (3) of that section, the manner in which the registration mark referred to in Sub'-section (4) of that section shall be displayed;