Supreme Court - Daily Orders
Meenakshi Shankaran vs Jairam Gopal Shetty &Amp Anr. on 23 June, 2014
6 ITEM NO.701 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).
14801-14803/2014
MEENAKSHI SHANKARAN Petitioner(s)
VERSUS
JAIRAM GOPAL SHETTY & ANR. Respondents(s)
Date : 23/06/2014 These petitions were mentioned today.
CORAM :
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
[VACATION BENCH]
For Petitioner(s)
Mr. M.M. Kashyap, Adv.
For Respondent(s)
Mr. Anil Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 26th June, 2014.
(VINOD LAKHINA) (INDU POKHRIYAL) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vinod Lakhina Date: 2014.06.23 17:07:07 IST Reason: