Bombay High Court
Central Bureau Of Investigation vs Hari Narayan Batra And Anr on 16 January, 2026
Author: R.N. Laddha
Bench: R.N. Laddha
Digitally signed by SMITA
SMITA JOHNSON JOHNSON GONSALVES
GONSALVES Date: 2026.01.17 00:34:42
+0530
sg 42.revn521-08.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
Criminal Revision Application No.521 of 2008
Central Bureau of Investigation ... Applicant
versus
Hari Narayan Batra And Anr ... Respondents
----
Mr Amit Munde, SPP, a/w. Mr Jai Vohra, for the applicant
(CBI).
None for respondent No.1.
----
Coram: R.N. Laddha, J.
Date: 16 January 2026.
P.C.:
. None present for respondent No.1. The learned Counsel appearing on behalf fo the applicant also seeks an adjournment.
2. Let fresh notice be issued to respondent No.1.
3. Stand over to 10 February 2026.
(R.N. Laddha, J.) Page 1 of 1 __________________________________________________ 16 January 2026 ::: Uploaded on - 16/01/2026 ::: Downloaded on - 16/01/2026 23:38:13 :::