Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Central Bureau Of Investigation vs Hari Narayan Batra And Anr on 16 January, 2026

Author: R.N. Laddha

Bench: R.N. Laddha

                Digitally signed by SMITA
SMITA JOHNSON   JOHNSON GONSALVES
GONSALVES       Date: 2026.01.17 00:34:42
                +0530




                                 sg                                                                                                42.revn521-08.docx


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION

                                               Criminal Revision Application No.521 of 2008

                    Central Bureau of Investigation                                                                           ... Applicant
                                      versus
                    Hari Narayan Batra And Anr                                                                                ... Respondents
                                              ----
                    Mr Amit Munde, SPP, a/w. Mr Jai Vohra, for the applicant
                    (CBI).
                    None for respondent No.1.
                                              ----
                                                                                                                Coram: R.N. Laddha, J.

Date: 16 January 2026.

P.C.:

. None present for respondent No.1. The learned Counsel appearing on behalf fo the applicant also seeks an adjournment.

2. Let fresh notice be issued to respondent No.1.

3. Stand over to 10 February 2026.

(R.N. Laddha, J.) Page 1 of 1 __________________________________________________ 16 January 2026 ::: Uploaded on - 16/01/2026 ::: Downloaded on - 16/01/2026 23:38:13 :::