Bombay High Court
Adiwasi Deomogra Education Societys ... vs Ramesh Jairam Patil And Others on 13 March, 2024
1 13,4-WP-1433,4-24.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
13 WRIT PETITION NO. 1433 OF 2024
ADIWASI DEOMOGRA EDUCATION SOCIETYS THROUGH ITS
CHAIRMAN
VERSUS
RAMESH JAIRAM PATIL AND OTHERS
...
14 WRIT PETITION NO. 1434 OF 2024
ADIWASI DEOMOGRA EDUCATION SOCIETYS THROUGH ITS
CHAIRMAN
VERSUS
RAMESH JAIRAM PATIL AND OTHERS
...
Advocate for the Petitioner : Mr. P. R. Katneshwarkar holding for
Mr. Abhinay D. Khot
...
CORAM : S. G. MEHARE, J.
DATE : 13-03-2024 PER COURT :-
1. Office objections have not been removed. Remove from the board.
( S. G. MEHARE ) JUDGE rrd Signed by: Rajesh Rameshrao Davane Designation: PA To Honourable Judge Date: 16/03/2024 11:14:28