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State of Uttar Pradesh - Section

Section 4 in U.P. Zila Panchayat Monitoring Cell Gazetted Officers' Service Rules, 2004

4. Cadre of service.

(1)The strength of the service and of each category of posts there shall be such as may be determined by the Government from time to time.
(2)The strength of the service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1), be as given below :
Sl. No. Name of Post Number of Posts
Permanent Temporary Total
1. Deputy Director 3 – 3
2. Engineer 2 – 2
3. Karya Adhikari 2 – 2
4. Medical Officer (Allopathic and Ayurvedic or Homeopathic) 2 – 2;
Provided that-
(i)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post, without thereby entitling any person to compensation; or
(ii)the Governor may create such additional permanent or temporary post as he may consider proper.