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Supreme Court - Daily Orders

Parshvanath Charitable Trust And Ors. vs All India Council For Technical ... on 26 July, 2019

Bench: S.A. Bobde, B.R. Gavai

                                                   1


                   ITEM NO.18 & 53             COURT NO.2               SECTION IX

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                   M.A. NO. 1070/2019 IN C.A. NO. 9048/2012

                   PARSHVANATH CHARITABLE TRUST AND ORS.                Petitioner(s)

                                                       VERSUS

                   ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS.     Respondent(s)
                   (IA No. 87206/2019 - EXTENSION OF TIME
                   IA No. 87204/2019 - INTERVENTION APPLICATION)

                   WITH
                   M.A. NO. 1234/2019 in C.A. No. 9048/2012 (IX)
                   (FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 98158/2019

                   M.A. NO. 1356/2019 IN C.A. NO. 9048/2012
                   (IA.    NO.   107327/2019-INTERVENTION/IMPLEADMENT,    IA         NO.
                   107332/2019-    APPROPRIATE    ORDERS/DIRECTIONS,    I.A.         NO.
                   107328/2019-APPLN. FOR PERMISSION TO FILE IMPLEADMENT)

                   Date : 26-07-2019 These matters were called on
                                        for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE B.R. GAVAI

                   For Petitioner(s)     Mr. Sanjay Sharawat, AOR
                   MA 1070/2019

                   M.A.1234/2019         Mr. Amitesh Kumar, Adv.
                                         Mr./Ms. Binisa Mohanty, Adv.
                                         Ms. Priti Kumari, Adv.
                                         Mr. Rituraj Biswas, AOR

                   M.A. 1356/2019        Mr.   Shivam Singh, Adv.
                                         Mr.   Ravi Kant, Adv.
                                         Mr.   Mayank Manish, Adv.
                                         Mr.   Chandershekhar Singh, Adv.
                                         Mr.   Chandra Prakash, AOR

                   For Respondent(s)
Signature Not Verified
                                         Mr. Anil Soni, Adv.
                                         Mr. Harish Pandey, AOR
Digitally signed by
CHARANJEET KAUR
Date: 2019.07.26
17:04:50 IST
Reason:


                                         Mr. Zoheb Hussain, AOR
                         2



UPON hearing the counsel the Court made the following
                      O R D E R

M.A. NO. 1070/2019(IA No. 87206/2019,IA No. 87204/2019 In C.A. No. 9048/2012 Learned counsel for the applicant(s) seeks permission to withdraw these applications.

Permission sought for is granted.

The applications are dismissed as withdrawn.

M.A. No. 1070/2019 stands disposed of.

M.A. NO. 1234/2019 (I.A.98158/2019) In C.A. No. 9048/2012 The application is allowed in terms of prayer clause (b) of the application. The cut off date for grant of affiliation by UPBTE is extended by 10 days from today in respect of those colleges which are covered by order dated 06.06.2019 passed in M.A. No. 1068/2019 and M.A. No. 1069/2019.

M.A. NO. 1356/2019 (IA 107327/2019,IA NO. 107332/2019, I.A. NO. 107328/2019) IN C.A. NO. 9048/2012 List next week.




[ CHARANJEET KAUR ]          [ INDU KUMARI POKHRIYAL ]
   A.R.-CUM-P.S.                  ASSTT. REGISTRAR

- Appearance slip not given by counsel in M.A. No. 1070/2019.