Supreme Court - Daily Orders
M/S Olympic Cards Limited vs Standard Chartered Bank on 10 October, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.15 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.10818-10819/2022
(Arising out of impugned final judgment and order dated 25-02-2021
in AS No. 947/2020 25-01-2022 in RA No. 145/2022 passed by the High
Court Of Judicature At Madras)
M/S OLYMPIC CARDS LIMITED Petitioner(s)
VERSUS
STANDARD CHARTERED BANK & ANR. Respondent(s)
(IA No. 86077/2022 - CLARIFICATION/DIRECTION
IA No. 86076/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 107430/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 107431/2022 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS) Date : 10-10-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE HRISHIKESH ROY For Petitioner(s) Dr. Rajesh Kumar Pandey, Sr. Adv.
Mr. K. Sankaran, Adv.
Ms. Aswathi M.K., AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The special leave petitions stand dismissed.
Pending application(s), if any, stand disposed of.
(JAGDISH KUMAR) Signature Not Verified (RENU KAPOOR) COURT MASTER (SH) Digitally signed by DEEPAK SINGH Date: 2022.10.11 ASSISTANT REGISTRAR 17:14:11 IST Reason: