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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(ggg) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(ggg)"Power Exchange" means the power exchange which has been granted registration in accordance with CERC (Power Market Regulations), 2010 as amended from time to time;