Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Bombay Presidency - Subsection Section 15(v) in Bombay Industrial Relations Act, 1946 (v)that has instigated, aided or assisted the commencement or continuation of [a strike or a stoppage which has been held or declared to be illegal];
