Punjab-Haryana High Court
Harjinder Kaur Sandhu vs Surinder Singh Sandhu on 28 August, 2012
Author: Sabina
Bench: Sabina
In the High Court of Punjab and Haryana at Chandigarh
Criminal Misc. No.M-36057 of 2009 (O&M)
Date of decision: 28.8.2012
Harjinder Kaur Sandhu ......Petitioner
Versus
Surinder Singh Sandhu .......Respondent
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: None for the petitioner .
Mr.I.S.Brar,Advocate for the respondent.
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SABINA, J.
Even on the third call, none has appeared on behalf of the petitioner. Accordingly, this petition is dismissed for want of prosecution.
(SABINA) JUDGE August 28,2012 arya