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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1)(f) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(f)particulars of the idols and other images in or connected with the institution, whether intended for worship or for being carried in processions;