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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(b) in The Bombay Diseases of Animals Act, 1948

(b)[ "export" means to take out of the State of Maharashtra, otherwise than across a customer frontier. [Clause (b) and (c) were substituted for the original by Maharashtra 3 of 1960, Section 7(a).]