Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(15) in The Jai Narain Vyas University Jodhpur Act, 1962 (15)to acquire, hold manage and dispose of property, movable and immovable, including trusts and endowments, for the purposes of the University;
