Madhya Pradesh High Court
Sanjay Mandsaure vs The State Of Madhya Pradesh on 11 November, 2020
Author: Virender Singh
Bench: Virender Singh
1 MCRC-30952-2020
The High Court Of Madhya Pradesh
MCRC-30952-2020
(SANJAY MANDSAURE Vs THE STATE OF MADHYA PRADESH)
4
Indore, Dated : 11-11-2020
Heard through Video Conferencing.
None present for the petitioner.
Shri Gaurav Singh Chouhan, learned Public Prosecutor for the
respondent/State.
The arguing counsel Ms. Anita Jain is neither connecting on internet for video conferencing nor picking up the phone, therefore the case is adjourned.
List after two weeks.
(VIRENDER SINGH) JUDGE RJ Digitally signed by Reena Joseph Date: 11/11/2020 17:28:58