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[Cites 0, Cited by 0] [Section 177(5)] [Section 177] [Entire Act]

State of Uttarakhand - Subsection

Section 177(5)(xii) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(xii)One pillow and two neat lines shall be provided to each passenger (one for covering another for spreading). These shall be always in good and hygienic condition.