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[Cites 0, Cited by 0] [Section 359(1)] [Section 359] [Entire Act]

State of West Bengal - Subsection

Section 359(1)(b) in West Bengal Municipal Act, 1993

(b)by public notice, give such directions to be observed by the public or by any class or section of the public as he thinks necessary, to prevent the outbreak or spread of the disease :