Himachal Pradesh High Court
Indu Sharma vs . State Of H.P. & Ors. on 25 November, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Indu Sharma Vs. State of H.P. & Ors.
CWP No.13419 of 2024 25.11.2024 Present: M/s Pankaj Bhardwaj and Mahesh Sharma, Advocates, for the petitioner. Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents. On the request of learned counsel for the petitioner, list after two weeks, to enable him to place on record the Himachal Pradesh Allotment of Government Residences (General Pool) Rules, 1994 and 2021.
(Ajay Mohan Goel) Judge November 25, 2024 (Rishi)