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State of Tamilnadu - Section

Section 263 in The Coimbatore City Municipal Corporation Act, 1981

263. Making holes and causing obstructions.

(1)No person shall make a hole or cause any obstruction in any street unless he previously obtains the permission of the Commissioner and complies with such conditions as he may impose.
(2)When such permission is granted, such person shall, at his own expense, cause such hole or obstruction to be sufficiently fenced and enclosed, until the hole or obstruction is filled up or removed and shall cause such hole or obstruction to be sufficiently lighted during the night.