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State of Jammu-Kashmir - Section

Section 4 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

4. Organisational set up at the Headquarters of the Director.

- The command, supervision and administration of the Force is vested in the Director who shall be assisted by such superior officers at his headquarters as may be appointed for the purpose. The Headquarters of the Director shall be at Jammu and Srinagar during winter and summer coinciding with the movement of the Government.