Calcutta High Court (Appellete Side)
National Consumers Cooperative Store ... vs State Of West Bengal & Ors on 1 December, 2025
01.12.2025 Item No.63 Ct. No. 30 Aloke WPA 27401 of 2025 National Consumers Cooperative Store Ltd.
Vs State of West Bengal & Ors.
Mr. Soumya Majumdar, ld. Sr. Adv. Mr. Arkadipta Sengupta Mr. Tirthankar Dey Ms. Deboleena Ghosh Ms. Ria Naskar ... for the petitioner Mr. Kalyan Kr. Bandopadhyay, ld. Sr. Adv. (through VC) Mr. Sambuddha Dutta Mr. Ritesh Kr. Ganguly ... for the State Heard the learned senior counsel Mr. Bandopadhyay appearing for the State.
Let the matter be fixed for further hearing on 02.12.2025 at 10.30 a.m. (Shampa Dutt (Paul), J.)