Indian Kanoon - Search engine for Indian Law

Patna High Court - Orders

Sunil Poddar vs The State Of Bihar on 22 November, 2018

Author: Vinod Kumar Sinha

Bench: Vinod Kumar Sinha

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                            Criminal Revision No.479 of 2018
                         Arising Out of PS. Case No.-464 Year-2013 Thana- BARAUNI District- Begusarai
                     ======================================================
                     Sunil Poddar

                                                                                      ... ... Petitioner/s
                                                           Versus
                     The State Of Bihar

                                                               ... ... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    :        Mr. Jai Shanker Prasad
                     For the Respondent/s    :        Mr. Sri Jai Narain Thakur
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE VINOD KUMAR SINHA
                                           ORAL ORDER

6       22-11-2018

Let reminder be issued to the Chief Judicial Magistrate, Begusarai, for sending L.C.R. of Trial No.648 of 2016 arising out of Barauni ( Refinery O.P.) P.S. Case No.464 of 2013 corresponding to G.R. No.3903 of 2013.

Put up this case after receipt of the L.C.R. (Vinod Kumar Sinha, J) aks/-

U