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[Cites 0, Cited by 0] [Section 21(10)] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(10)(iv) in Uttar Pradesh Value Added Tax Act, 2008

(iv)makes sale of goods in the course of the export of the goods out of or in the course of the import of the goods into, the territory of India; or